Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(a) in The Mines And Minerals (Development And Regulation) Act, 1957

(a)[ one or more prospecting licenses covering a total area of more than twenty-five square kilometres; or] [Substituted by Act 56 of 1972, Section 3, for sub-Section (1) (w.e.f. 12.9.1972). ]