28. Postings and transfers by the State Government.
- The State Government shall have the power to make postings of the officers appointed in the cadres of Karya Adhikaris, Abhiyantas, Kar Adhikaris and Chikitsa Adhikaris, to any [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.], and to transfer them from one [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] to another :Provided that no temporary officer appointed to any post in a cadre shall, during the period of probation, be posted in the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] to which he was originally appointed.
