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Supreme Court - Daily Orders

Delhi Development Authority vs Skipper Construction on 18 November, 2016

Bench: R.K. Agrawal, A.M. Khanwilkar

                                                  1


     ITEM NO.1                           COURT NO.10                SECTION XIV

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No.21000/1993

     DELHI DEVELOPMENT AUTHORITY                                     Petitioner(s)

                                                 VERSUS

     SKIPPER CONSTRUCTION AND ANR                                    Respondent(s)
     (office report for direction )

     Date : 18/11/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR

                                   Mr. Dayan Krishnan, Sr. Adv. (A.C.)
                                   Mr. Gautam Narayan, Adv.
                                   Ms. Manvi Priya, Adv.

     For Petitioner(s)             Ms. Kamini Jaiswal,Adv.

     For Respondent(s)             Ms.   Pinky Anand, ASG (N.P)
                                   Mr.   Mohan Prasad Gupta, Adv.
                                   Mr.   Wasim Quadri, Adv.
                                   Mr.   R.K. Rathore, Adv.
                                   Ms.   Rekha Pandey, Adv.
                                   Mr.   Gaurav Sharma, Adv.
                                   Mr.   B.K. Prasad, Adv.
                                   Mr.   M.K. Maroria, Adv.
                                   Mr.   Anshu Singh Luthra, Adv.
                                   Mr.   Shashank Dewan, Adv.
                                   Mr.   M.P. Gupta, Adv.

                                   Mr.   Ashwini Kumar, Sr. Adv.
                                   Mr.   K.R. Sasiprabhu, Adv.
                                   Mr.   Ajay Kumar Jha, Adv.
                                   Mr.   Somiran Sharma, Adv.
                                   Mr.   Biju P. Raman, Adv.
                                   Mr.   Vishnu Sharma, Adv.
Signature Not Verified
                                   Mr. Vijendra Kasana, Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2016.11.19
                                   Mr. Chand Qureshi, Adv.
12:45:43 IST
Reason:


                                   M/s. Legal Options,Adv.
                                   Mr. Ameet Singh, Adv.
                                   Ms. Alka Singh, Adv.
                                   Mr. Anuvrat Sharma,Adv.
                             2

              Mr.   Naresh Kumar,Adv.
              Mr.   Anip Sachthey,Adv.
              M/s   Suresh A. Shroff & Co.,Adv.
              Mr.   Satyendra Kumar,Adv.
              Mr.   Sandeep Bhalla,Adv.
              Mr.   Brij Bhusan,Adv.
              Mr.   Irshad Ahmad,Adv.
              Mr.   K. R. Sasiprabhu,Adv.
              Mr.   Sarad Kumar Singhania,Adv.
              Mr.   V. K. Verma,Adv.
              Mr.   Ravindra Kumar,Adv.
              Mr.   Deeptakirti Verma,Adv.
              Mr.   Rameshwar Prasad Goyal,Adv.
              Mr.   B. K. Satija,Adv.
              Ms.   Madhurima Tatia,Adv.
              Mr.   Nischal Kumar Neeraj,Adv.
              Mr.   Shiv Kumar Suri,Adv.
              Mr.   Arun Aggarwal,Adv.
              Ms.   Shweta Garg,Adv.

              Mr. Deeptakirti Verma, Adv.
              Ms. Neha Sharma, Adv.

              Mr. Rajendra Singhvi, Adv.
              Mr. K.K.L. Gautam, Adv.

   UPON hearing the counsel the Court made the following
                      O R D E R

List on 25.11.2016.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER