Meghalaya High Court
Cmj University vs . State Of Meghalaya & Ors. on 18 November, 2024
Serial No.01
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 349 of 2020 Date of Order: 18.11.2024
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CMJ University Vs. State of Meghalaya & Ors.
Coram:
Hon'ble Mr. Justice B. Bhattacharjee, Judge
Appearance:
For the Petitioner/Appellant(s) : None.
For the Respondent(s) : Mr. N. D. Chullai, AAG with
Ms. Z. E. Nongkynrih, GA.
Mr. S. Sengupta, Addl. Sr. GA. Mr. H. Abraham, GA.
Ms. R. Fancon, Adv.
Mr. B. J. Das, Adv. (UGC) Learned counsels appearing for the parties submit that the connected matter pending before the Apex Court is yet to be disposed of.
In view of the submission, list this matter after six weeks to await the outcome of the matter pending before the Apex Court.
Judge Meghalaya 18.11.2024 "Biswarup PS"