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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(3)(c) in The Gujarat Special Economic Zone Act, 2004

(c)to oversee the activities and compliance of functions of [Approval Committee] [Substituted for 'Unit Approval Committee' by Gujarat 24 of 2007, dated 18th August 2007] and Development Committee of respective Zone and to provide guidance;