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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(1) in The Goa Private Security Agencies Rules, 2008

(1)Notwithstanding whether the Agency mandates its private security guards to put on uniform while on duty or not, every Agency shall and make it obligatory for its security guards to put on:
(i)an arm badge distinguishing the Agency;
(ii)shoulder or chest badge to indicate his position in the Agency;
(iii)whistle attached to the whistle cord and to be kept in the left pocket;
(iv)shoes with eyelet and laces;
(v)a headgear which may also carry the distinguishing mark of the Agency.