Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Goa - Subsection Section 15(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (3)The change of subjects shall be allowed to desiring regular students either upto second term of Standard XI or the first term of Standard XII.
