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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Madhya Pradesh - Subsection

Section 178(3) in The M.P. Land Revenue Code, 1959

(3)[ x x x] [Omitted by M.P. Act No. 25 of 1964 (w.e.f. 23-4-1964).]