Section 38 in The Jammu and Kashmir Customs Act, 1958 (1901 A.D.)
38. Power to stop carts etc. and search for goods on reasonable suspicion.
- Any duly empowered Customs and Excise Officer, or other person duly employed for the prevention of smuggling may stop and search for smuggled goods any cart or pack animal or other means of conveyance :Provided that he has reason to believe that smuggled goods are carried thereby.
