Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Daman and Diu - Section Section 13L in The Goa, Daman and Diu Public Gambling Act, 1976 13L. Jurisdiction of Civil Court barred.- No Civil Court shall entertain try, dispose of any matter arising out of any order, direction, rules, issued/ framed under this Act.
