Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(k) in Maharashtra Marine Fishing Regulation Act, 1981

(k)"State" means the State of Maharashtra, and includes the territorial waters along the entire coast line of that State.