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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(7) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(7)The Vice-Chancellor shall have power to convene meetings of the Senate, the Syndicate, the Academic Council and any other authorities of the University :Provided that the Vice-Chancellor may delegate the power under this sub-section to any other officer of the University.