Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(c) in The U.P. Ground Water Department Subordinate Engineer's and Technician's Service Rules, 1992

(c)"Commission" means the Uttar Pradesh Subordinate Services Selection Commission;