Calcutta High Court
Forum Projects Private Limited vs M/S. Alwaye Properties & Finance Ltd. & ... on 29 November, 2013
Author: Soumen Sen
Bench: Soumen Sen
ORDER
GA No. 3454 of 2013
CS No. 137 of 2010
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
FORUM PROJECTS PRIVATE LIMITED
Versus
M/S. ALWAYE PROPERTIES & FINANCE LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date: 29th November, 2013.
Appearance:
Mr. Dhruba Ghosh, Advocate. Mr. Chayan Gupta, Advocate. The Court: Affidavit in opposition be filed within one week from date; reply, if any, one wee thereafter. Matter to appear in the list three weeks hence.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN, J.) S. Kumar A.R.(C.R.)