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Calcutta High Court

Forum Projects Private Limited vs M/S. Alwaye Properties & Finance Ltd. & ... on 29 November, 2013

Author: Soumen Sen

Bench: Soumen Sen

ORDER
                           GA No. 3454 of 2013
                            CS No. 137 of 2010
                      IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction


                     FORUM PROJECTS PRIVATE LIMITED
                                 Versus
              M/S. ALWAYE PROPERTIES & FINANCE LTD. & ORS.


      BEFORE:
      The Hon'ble JUSTICE SOUMEN SEN

Date: 29th November, 2013.

Appearance:

Mr. Dhruba Ghosh, Advocate. Mr. Chayan Gupta, Advocate. The Court: Affidavit in opposition be filed within one week from date; reply, if any, one wee thereafter. Matter to appear in the list three weeks hence.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(SOUMEN SEN, J.) S. Kumar A.R.(C.R.)