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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(1) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(1)Subject to the availability, following facilities may be provided to the street vendors in the vending zone by the Municipality -
(a)facility of solid wastes disposal,
(b)facility of public toilets,
(c)facility of drinking water,
(d)facility of light,
(e)any other facility which is considered to be necessary by the municipality concerned.