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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(5)The verification officer in the office of the issuing authority shall verify the application with the CDC records available in the office of issuing authority well in advance of the appointment date of the applicant.