Section 24 in The National Institutes of Technology, Science Education and Research, 2007
24. Appointments. -
All appointments of the staff of every Institute, except that of the Director [***] [Words "and Deputy Director" omitted by Act No. 28 of 2012], shall be made in accordance with the procedure laid down in the Statutes, by(a)the Board, if the, appointment is made on the academic staff in the post of Lecturer or above or if the appointment is made on the non-academic staff in any cadre the maximum of the pay scale for which exceeds rupees ten thousand five hundred;(b)the Director, in any other case.
