Section 3(2) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

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Union of India - Subsection

Section 3(2) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

(2)Technical Qualifications. - The applicant, shall have at least, one full-time professional having, qualifications and experience in each of the following disciplines, namely:-

Discipline	Qualifications and Experience
(a) Power system operations and commercial aspectsof power transfer	Degree in Engineering with at least 10 yearsexperience in the field
(b) Finance, commerce and accounts.	CA/ICWA/MBA (in Finance) with at least 5 yearsexperience in the field.

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Union of India - Subsection

Section 3(2) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009