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Gujarat High Court

Hy Tuf Steels Pvt. Ltd. vs Rashtriya Labour Union (Gujarat ... on 12 June, 2019

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

           C/SCA/4237/2019                                   ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 4237 of 2019

==========================================================
                      HY TUF STEELS PVT. LTD.
                               Versus
              RASHTRIYA LABOUR UNION (GUJARAT CIRCLE)
==========================================================
Appearance:
MR PRABHAKAR UPADYAY(1060) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                             Date : 12/06/2019

                              ORAL ORDER

Let the matter receive consideration by another Court.

Not before this Court.

(BHARGAV D. KARIA, J) GIRISH Page 1 of 1 Downloaded on : Wed Jul 03 06:50:53 IST 2019