Gujarat High Court
Hy Tuf Steels Pvt. Ltd. vs Rashtriya Labour Union (Gujarat ... on 12 June, 2019
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/4237/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4237 of 2019
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HY TUF STEELS PVT. LTD.
Versus
RASHTRIYA LABOUR UNION (GUJARAT CIRCLE)
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Appearance:
MR PRABHAKAR UPADYAY(1060) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 12/06/2019
ORAL ORDER
Let the matter receive consideration by another Court.
Not before this Court.
(BHARGAV D. KARIA, J) GIRISH Page 1 of 1 Downloaded on : Wed Jul 03 06:50:53 IST 2019