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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(46A) in Karnataka Agricultural Produce Marketing Act 1966

(46A)[ "Spot Exchange" means an exchange for trading of notified agricultural produce through electronic media licenced under section 131D.] [Inserted by Act 23 of 2007 w.e.f. 16.8.2004]