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State of Rajasthan - Section

Section 3 in The Rajasthan Municipalities (Volunteer Force) Rules, 1963

3. Establishment of Volunteer Force.

- Volunteer Force shall be established in every Municipal Town or City in the State.Every able bodied male person above the age of eighteen years residing with the Municipality who may be desirous of enrolling himself as member of the Force shall be eligible for membership of the Force.The name of every such person shall be entered in a register in Form A.