Delhi High Court - Orders
Adhchini Residents Welfare ... vs Municipal Corporation Of Delhi & Ors on 13 February, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13753/2022 and CM APPL. 41972/2022
ADHCHINI RESIDENTS WELFARE ASSOCIATION (REGD.)
..... Petitioner
Through: Mr. Gaurav Sharma, Advocate
versus
MUNICIPAL CORPORATION OF DELHI & ORS.
..... Respondents
Through: Mr. Divye Chugh, Advocate for MCD
Mr. Kuldeep Singh Grewal, Advocate respondent
No.4
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 13.02.2023
1. The AE (Bldg.) shall remain present on the next date of hearing, with clear instructions on as to whether the construction existing at the subject property is unauthorised.
2. List on 25.07.2023.
3. In the meantime, copy of the petition be supplied to learned counsel for respondent No.4.
MANOJ KUMAR OHRI, J FEBRUARY 13, 2023 na Digitally Signed By:SANGEETA ANAND Signing Date:14.02.2023 16:11:08