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Delhi High Court - Orders

Adhchini Residents Welfare ... vs Municipal Corporation Of Delhi & Ors on 13 February, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~50
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    W.P.(C) 13753/2022 and CM APPL. 41972/2022
                                 ADHCHINI RESIDENTS WELFARE ASSOCIATION (REGD.)
                                                                                   ..... Petitioner
                                                  Through: Mr. Gaurav Sharma, Advocate

                                                        versus

                                  MUNICIPAL CORPORATION OF DELHI & ORS.
                                                                                       ..... Respondents
                                                        Through: Mr. Divye Chugh, Advocate for MCD
                                                        Mr. Kuldeep Singh Grewal, Advocate respondent
                                                        No.4

                                  CORAM:
                                  HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                               ORDER

% 13.02.2023

1. The AE (Bldg.) shall remain present on the next date of hearing, with clear instructions on as to whether the construction existing at the subject property is unauthorised.

2. List on 25.07.2023.

3. In the meantime, copy of the petition be supplied to learned counsel for respondent No.4.

MANOJ KUMAR OHRI, J FEBRUARY 13, 2023 na Digitally Signed By:SANGEETA ANAND Signing Date:14.02.2023 16:11:08