Madras High Court
Sri Sai Caterer vs The Director on 21 October, 2021
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
W.P. No.22813 of 2016
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 21.10.2021
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P. No.22813 of 2016
and
W.M.P.Nos.19497 & 19498 of 2016
Sri Sai Caterer,
Represented by its Proprietor,
S.Sathishkumar,
Registered Office at Shop No.1 & 2,
Bhairavi Shopping Complex,
Bhavaini Township, Anupuram,
Kancheepuram – 603 127. ... Petitioner
-vs-
1. The Director,
Indira Gandhi Centre for
Atomic Research (IGCAR),
Department of Atomic Energy,
Kalpakkam.
2. The Director,
General Service Organization (GSO)
Department of Atomic Energy,
Kalpakkam – 603 102.
3. The Associate Director,
Resources Management Group,
Indira Gandhi Centre for Atomic Research,
Department of Atomic Energy,
Kalpakkam – 603 102.
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W.P. No.22813 of 2016
4. The Administrative Officer,
Resources Management Group,
Indira Gandhi Centre for Atomic Research,
Department of Atomic Energy,
Kalpakkam – 603 102.
5. The Administrative and Estate Officer III,
General Service Organization,
Department of Atomic Energy,
Kalpakkam – 603 102. ... Respondents
PRAYER : Writ Petition filed Under Article 226 of the Constitution of
India praying for issuance of Writ of Certiorari to call for the records
pertaining to the tender No.GSO/EMS/SRF-JRF/Hostel/2016 dated
09.04.2016 issued by the second respondent and quash the same.
For Petitioner : No appearance
For Respondents : Mr.P.Ayyasamy
Central Government Standing Counsel
ORDER
When the matter was listed for hearing on 04.10.2021, none appeared on behalf of the petitioner. Thus, this Court passed an order, directing the Registry to list the matter on 06.10.2021 under the caption “For Dismissal”.
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2. Even today, i.e. 21.10.2021, when the matter is taken up for hearing, none appeared for the petitioner. Thus, it is evident that the petitioner is not interested in pursuing the matter. Accordingly, the Writ Petition in W.P.No.22813 of 2016 stands dismissed for non-prosecution. No costs. Consequently, connected Miscellaneous Petitions are closed.
21.10.2021 Speaking/Non-speaking order Index: Yes Internet: Yes sp/mkn To
1. The Director, Indira Gandhi Centre for Atomic Research (IGCAR), Department of Atomic Energy, Kalpakkam.
2. The Director, General Service Organization (GSO) Department of Atomic Energy, Kalpakkam – 603 102.
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3. The Associate Director, Resources Management Group, Indira Gandhi Centre for Atomic Research, Department of Atomic Energy, Kalpakkam – 603 102.
4. The Administrative Officer, Resources Management Group, Indira Gandhi Centre for Atomic Research, Department of Atomic Energy, Kalpakkam – 603 102.
5. The Administrative and Estate Officer III, General Service Organization, Department of Atomic Energy, Kalpakkam – 603 102.
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