Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 38 in Punjab Waqf Rules, 2018 38. Appointment of Chief Executive Officer of the Board [Section 23]. - The Chief Executive Officer of the Board shall be appointed in accordance with the provisions of sub-section (1) of section 23.
