Himachal Pradesh High Court
The State Of H.P. & Others vs . Chaman Lal on 23 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
The State of H.P. & others vs. Chaman Lal CWP No.2990 of 2016 .
23.02.2022 Present: Mr.Ashok Sharma, Advocate General, with Ms.Ritta Goswami, Additional Advocate General, for the petitioners.
Mr.Rakesh Kumar Dogra, Advocate, for the respondent.
Arguments heard. Judgment reserved.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge February 23, 2022 (vt) ::: Downloaded on - 24/02/2022 20:11:20 :::CIS