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Bengal Presidency - Section

Section 222 in Police Regulations, Bengal , 1943

222. Overloading of ferryboats. [§ 12, Act V, 1861].

- In the neighbourhood of much-frequented ferries, officers-in-charge of police-stations shall exercise constant supervision personally and through their subordinates, in order to prevent the overloading to boats. When habitual overloading is observed it is their duty to report to the District Magistrate.