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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(6) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(6)The University shall either comply with the directions issued by the Governmentunder sub-section (5) or place the matter before the Chancellor for his orders and the ordersissued by the Chancellor shall be final.