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State of Himachal Pradesh - Section

Section 109 in The Himachal Pradesh Municipal Corporation Act, 1994

109. Repairs of reservoirs.

- The municipality may, by notice, require the owner or occupier of any building or land in respect of which a reservoir for the storage and conservation of rain water has been provided under section 107 to repair, alter or put in good condition the said reservoir.Chapter -X Powers for Sanitary and Other Purposes