Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of West Bengal - Subsection Section 122(c) in The Calcutta Improvement Act, 1911 (c)the proceeds of the sale of any land vested in the Board [* * * *] [Words and clause (d) omitted by W. b. Act 32 of 1955.]
