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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Cyberabad (Metropolitian Area) Police Act, 2004

(2)All words and expressions used in this Act and not defined, but defined the Hyderabad City police Act, 1348-f (Act IX of 1348-F), shall have the meanings respectively assigned to them in the Act.