Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Maharashtra - Subsection Section 100(ii) in Maharashtra Police Act (ii)by driving any vehicle or animal laden with timber, poles, or other unwidely articles through a street or public place contrary to any regulation made in that behalf and published by a competent authority.
