Section 10(2)(II) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

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State of Haryana - Subsection

Section 10(2)(II) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(II)No candidate will ask for any other symbol but for the symbol notified by the State Election Commission for election to that office. In any case such symbol which is not notified by the State Election Commission for election to that office is asked by any candidate, the same will be ignored.

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State of Haryana - Subsection

Section 10(2)(II) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004