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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Karnataka - Subsection

Section 58(5) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(5)nomination papers and notices of withdrawal may be delivered to the Returning Officer or any other officer authorised by him in his behalf at his office;