Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(1)(b) in New Town, Kolkata Development Authority Act, 2007 (b)the situation and the boundaries of any buildings or plots abutting on such street or likely to be served by such street;