Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 4 in The Northern India Ferries (M.P.) Rules, 1962 4. Ferries ordinarily required for use throughout the year shall be called "A" class ferries. Ferries used only during rains or for part of a year shall be called "B" class ferries.
