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[Cites 0, Cited by 0] [Section 61(8)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(8)(i) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(i)On the receipt of the requisition under clause (h), the authority having the custody or possession of the requisitioned documents shall arrange to produce the same before the Inquiry Officer on the date, place and time specified in the requisition;