402. Classes and serial numbering of prisoners to be quoted in communications.
(1)Every convict shall receive a serial number corresponding with the entry relating to him in the admission register, the serial numbers in each jail shall run from 1 to 10,000.(2)Casual prisoners shall for brevity be known as 'Cas': class and habitual prisoners as 'Hab': class.(3)The convict's number and the letter signifying his class shall precede his name whenever he is referred to in any official communication thus - "Convict No. 359 Cas: Ishar Singh."(4)When any reference is made to the Inspector-General concerning any prisoner, a descriptive roll of the prisoner (Form No. 61) duly filled in, shall be sent with it.
