Orissa High Court
M/S. Arss Damoh Hirapur vs Directorate Of Enfocement .... Opp. ... on 27 August, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.4576 of 2023
M/s. Arss Damoh hirapur .... Petitioners
Tolls Pvt. Ltd. & others
Mr. S.P. Sarangi, Advocate
-versus-
Directorate of Enfocement .... Opp. Party
Mr. B.K. Ragada, AGA
CORAM:
JUSTICE SIBO SANKAR MISHRA
Order ORDER
No. 27.08.2024
02. 1. As requested, list this matter on 26th of September,
2024.
(S.S. Mishra)
Judge
amit
Signature Not Verified
Digitally Signed
Signed by: AMIT KUMAR MOHANTY
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK Date: 28-Aug-2024 09:22:15