Section 34(5)(iii) in The State Bank Of India (Subsidiary Banks) Act, 1959

[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(5)(iii) in The State Bank Of India (Subsidiary Banks) Act, 1959

(iii)[ an officer or other employee of the State Bank, or any other institution, if he is the managing director appointed under sub-section (1) of section 29 or under section 32; or [Inserted by Act 48 of 1973, Section 31 (w.e.f. 31-12-1973)]

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Union of India - Subsection

Section 34(5)(iii) in The State Bank Of India (Subsidiary Banks) Act, 1959