Section 79 in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014
79. Duties of House Father or House Mother.
(1)The general duties, functions and responsibilities of a house father, house mother and other care takers shall be as the follows, namely;(a)handling the juvenile or the child with love and affection;(b)taking proper care and welfare of the juvenile or the child;(c)maintaining discipline among the juveniles or the children;(d)maintenance, of sanitation and hygiene;(e)implementing daily routine in an effective manner and ensuring children's involvement;(f)looking after the security and safety arrangements of the home; and(g)escorting the juveniles or the children, whenever they go out of the home.
