Delhi High Court - Orders
Sks Power Generation (Chhattisgarh) ... vs Isc Projects Private Limited on 10 January, 2020
Author: Hima Kohli
Bench: Hima Kohli, Asha Menon
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 106/2019
SKS POWER GENERATION (CHHATTISGARH) LTD.
..... Appellant
Through: Mr. Amit Bansal, Mr. Atul Shankar
Mathur, Mr. Priya Singh & Ms.
Deepabali Datta, Advocates
versus
ISC PROJECTS PRIVATE LIMITED ..... Respondent
Through: Mr. E. R. Kumar, Ms. Smita
Bhargava, Ms. Tanya Chaudhary &
Mr. Sarthak Guar, Advocates
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 10.01.2020 C.M. Appln. 801/2020 (stay) & C.M. Appln. 802/2020 (by the appellant for taking on record bank guarantee dated 30.12.2019) List these applications on 16.01.2020, the date already fixed.
HIMA KOHLI, J ASHA MENON, J JANUARY 10, 2020 sm/pkb