Kerala High Court
M/S. Auric Brown Crub Rubbers (P) Ltd vs Kerala State Electricity Board on 29 January, 2008
Author: Thottathil B.Radhakrishnan
Bench: Thottathil B.Radhakrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 15 of 2004(B)
1. M/S. AURIC BROWN CRUB RUBBERS (P) LTD.,
... Petitioner
Vs
1. KERALA STATE ELECTRICITY BOARD,
... Respondent
2. THE DEPUTY CHIEF ENGINEER,
3. THE SPECIAL OFFICER (REVENUE),
4. THE ASSISTANT EXECUTIVE ENGINEER,
For Petitioner :SRI.KKM.SHERIF
For Respondent :SRI.JOSE J.MATHEIKEL, SC, KSEB
The Hon'ble MR. Justice THOTTATHIL B.RADHAKRISHNAN
Dated :29/01/2008
O R D E R
THOTTATHIL B.RADHAKRISHNAN, J.
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W.P.(C)No.15 OF 2004
------------------------------------- DATED THIS THE 29TH DAY OF JANUARY, 2008 J U D G M E N T Learned counsel appearing for petitioner submitted that he is not pressing the matter. The submission is recorded and the writ petition is dismissed as not pressed.
THOTTATHIL B.RADHAKRISHNAN, JUDGE. dsn