Punjab-Haryana High Court
Jassa Singh vs Authorized Officer Branch Manager ... on 15 January, 2026
CWP-20245
20245-2024 (O&M) -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CMss-289-290-CWP-20262026 in/and
CWP
CWP-20245-2024 (O&M)
Date of decision : 15.01.2026
Jassa Singh
.......Petitioner
Versus
Authorized Officer/Branch Manager, Punjab and Sind Bank and
another
.......Respondents
.......Respondent
CORAM: HON'BLE MR. JUSTICE SHEEL NAGU, CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJIV BERRY
Present: Mr. Suresh Kumar Arya,, Advocate,
for the petitioner.
Mr. Saurav Goyal, Advocate,
for Mr. Gaurav Goel, Advocate,
for the respondent-Bank.
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SHEEL NAGU, CHIEF JUSTICE ( Oral ) CM-289--CWP-2026 The present application (CM (CM-289-CWP-2026) 2026) has been filed by the applicant-Bank applicant Bank seeking preponement of date of hearing in the main petition, which is fixed for 16.03.2026.
For the reasons mentioned in the application, same is allowed and the main petition i.e. CWP CWP-20245-2024 2024 is preponed and taken up today itself. CWP-20245 20245-2024
1. Learned counsel for the petitioner, at the he very outset, outset prays for withdrawal of the present petition.
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2. Accordingly, the present petition stands dismissed as withdrawn.
3. Pending application(s), including CM-290-CWP-2026, shall also stand disposed of.
(SHEEL NAGU) CHIEF JUSTICE (SANJIV BERRY) January 15, 2026 JUDGE Ajay Prasher Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 2 of 2 ::: Downloaded on - 19-01-2026 23:42:32 :::