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Punjab-Haryana High Court

Jassa Singh vs Authorized Officer Branch Manager ... on 15 January, 2026

CWP-20245
    20245-2024 (O&M)                                                -1-




     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                       CMss-289-290-CWP-20262026 in/and
                                       CWP
                                       CWP-20245-2024 (O&M)
                                       Date of decision : 15.01.2026

Jassa Singh
                                                         .......Petitioner

                               Versus
Authorized Officer/Branch Manager, Punjab and Sind Bank and
another
                                          .......Respondents
                                          .......Respondent


CORAM:     HON'BLE MR. JUSTICE SHEEL NAGU, CHIEF JUSTICE
           HON'BLE MR. JUSTICE SANJIV BERRY

Present:   Mr. Suresh Kumar Arya,, Advocate,
           for the petitioner.

           Mr. Saurav Goyal, Advocate,
           for Mr. Gaurav Goel, Advocate,
           for the respondent-Bank.
                       ****

SHEEL NAGU, CHIEF JUSTICE ( Oral ) CM-289--CWP-2026 The present application (CM (CM-289-CWP-2026) 2026) has been filed by the applicant-Bank applicant Bank seeking preponement of date of hearing in the main petition, which is fixed for 16.03.2026.

For the reasons mentioned in the application, same is allowed and the main petition i.e. CWP CWP-20245-2024 2024 is preponed and taken up today itself. CWP-20245 20245-2024

1. Learned counsel for the petitioner, at the he very outset, outset prays for withdrawal of the present petition.

1 of 2 ::: Downloaded on - 19-01-2026 23:42:31 ::: CWP-20245-2024 (O&M) -2-

2. Accordingly, the present petition stands dismissed as withdrawn.

3. Pending application(s), including CM-290-CWP-2026, shall also stand disposed of.

(SHEEL NAGU) CHIEF JUSTICE (SANJIV BERRY) January 15, 2026 JUDGE Ajay Prasher Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 2 of 2 ::: Downloaded on - 19-01-2026 23:42:32 :::