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State of Tamilnadu - Section

Section 62 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

62.

In the event of a pupil's being dismissed under Article 61 or expelled on account of grave misconduct under Article 73, the Headmaster shall record his reasons for the dismissal or expulsion and report the fact at once to the guardian of the pupil, and within seven days to the Inspector. A pupil thus dismissed or expelled from one school shall not be admitted into any recognized school within a period to be determined by the Director on the Inspector's recommendation.