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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(n) in The West Bengal Valuation Board Act, 1978

(n)[ "valuer-surveyor" means the valuer-surveyor Grade I, or the valuer-surveyor Grade II, registered as such under section 8B.] [[Clause (n) first Inserted by W. B. Act 15 of 1993, then Substituted by W. B. Act 45 of 1994, which was earlier as under: