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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(4) in The Punjab Cattle Fairs (Regulation) Act, 1967

(4)If the fair officer is satisfied that the holder of a broker's licence has violated any of the terms and conditions of licence or has contravened any of the provisions of this Act or the rules made thereunder, he may, after giving to the broker a reasonable opportunity of being heard, suspend or cancel his licence.