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[Cites 0, Cited by 0] [Section 205] [Entire Act]

Greater Bengaluru City Corporation -

Section 205(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(3)The period for the extinction of any such consolidated loan shall not,without sanction of the Government extend beyond the farthest date within whichany of the loans to be consolidated would be otherwise repayable.