Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(b) in Gujarat Court of Wards Act, 1963 (b)"District Court" shall include the Court of an Assistant Judge invested under section 19 of the Bombay Civil Courts Act, 1869, with all the powers of a District Judge;
