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[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(7)(ii) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(ii)the proceedings shall be held, as far as may be, in accordance with that regulation, subject to the following modifications, namely: -