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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(1)(c) in Andhra Pradesh Forest Act, 1967

(c)all unmarked timber found in such areas as the Government may specify, shall be deemed to be the property of the Government unless and until any person establishes his right and title thereto as provided in this Chapter.